Ashok Kumar Srivastava vs State Of U.P.Through Seyc.Nagar ...
2013 Latest Caselaw 226 ALL

Citation : 2013 Latest Caselaw 226 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Ashok Kumar Srivastava vs State Of U.P.Through Seyc.Nagar ... on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2232 of 2001
 

 
Petitioner :- Ashok Kumar Srivastava
 
Respondent :- State Of U.P.Through Seyc.Nagar Viaks And Anors.
 
Petitioner Counsel :- M.Ashan Faridi
 
Respondent Counsel :- C.S.C.,Rahul Dubey
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of learned counsel for the petitioner.

Order Date :- 3.4.2013

SKS

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