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Kariya Tiwari @ Panch Bahadur vs State Of U.P.
2013 Latest Caselaw 219 ALL

Citation : 2013 Latest Caselaw 219 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
Kariya Tiwari @ Panch Bahadur vs State Of U.P. on 3 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 3294 of 2012
 

 
Petitioner :- Kariya Tiwari @ Panch Bahadur
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Smt. Nalini Jain
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J. 

(C.M.A. No.30981 of 2013)

Let the said case be listed in three weeks.

The application is accordingly disposed of.

Order Date :- 3.4.2013

A.Nigam

 

 

 
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