D.Giri vs L.Lohar
2013 Latest Caselaw 218 ALL

Citation : 2013 Latest Caselaw 218 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

D.Giri vs L.Lohar on 3 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 604 of 1991
 

 
Petitioner :- D.Giri
 
Respondent :- L.Lohar
 
Petitioner Counsel :- K.N.Rai
 
Respondent Counsel :- L.S.Srivastava
 

 
Hon'ble Rajes Kumar,J.

It is informed that Sri L.S. Srivastava, Advocate appearing on behalf of the respondent is no more. Office is directed to issue notice to the respondent to engage another counsel.

Order Date :- 3.4.2013

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