Tuiyan @ Ashok (Second Bail) vs State Of U.P.
2013 Latest Caselaw 214 ALL

Citation : 2013 Latest Caselaw 214 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Tuiyan @ Ashok (Second Bail) vs State Of U.P. on 3 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 789 of 2013
 

 
Petitioner :- Tuiyan @ Ashok (Second Bail)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.R.Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This is second application for bail.

An illness slip has been filed on behalf of learned counsel for the applicant.

List on 11.4.2013. However, it is made clear that no further adjournment would be given.

Order Date :- 3.4.2013

A.Nigam

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