U.P. State Road Transport ... vs Chandra Kumar Agnihotri & Others
2013 Latest Caselaw 206 ALL

Citation : 2013 Latest Caselaw 206 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

U.P. State Road Transport ... vs Chandra Kumar Agnihotri & Others on 2 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 54722 of 2010
 

 
Petitioner :- U.P. State Road Transport Corporation & Another
 
Respondent :- Chandra Kumar Agnihotri & Others
 
Petitioner Counsel :- Amit Manohar
 
Respondent Counsel :- C.S.C.,Miss.Anuradha Sundaram
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Learned counsel for the petitioners prays for and is allowed three weeks' time to bring on record order dated 31.10.2003 passed by the disciplinary authority.

List after three weeks.

Interim order, granted earlier, shall continue to remain in operation till the next date of listing.

Order Date :- 2.4.2013

P.P.

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