Constable 55 Civil Police Bhukhan ... vs State Of U.P. & Others
2013 Latest Caselaw 202 ALL

Citation : 2013 Latest Caselaw 202 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Constable 55 Civil Police Bhukhan ... vs State Of U.P. & Others on 2 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 3197 of 2008
 

 
Petitioner :- Constable 55 Civil Police Bhukhan Ram
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- B.D. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

The petitioner filed a supplementary rejoinder affidavit. It be taken on record.

As prayed, list in the next cause list.

Order Date :- 2.4.2013

P.P.

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