Suresh Kumar vs Distt. Cooperative Bank Ltd.
2013 Latest Caselaw 200 ALL

Citation : 2013 Latest Caselaw 200 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Suresh Kumar vs Distt. Cooperative Bank Ltd. on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2126 of 1993
 

 
Petitioner :- Suresh Kumar
 
Respondent :- Distt. Cooperative Bank Ltd.
 
Petitioner Counsel :- V.S. Chandel,R.K. Singh
 
Respondent Counsel :- C.S.C.,Raghvendra Kumar Singh,Rakesh Kumar Chaudhary
 

 
Hon'ble Pankaj Mithal,J.

As prayed, ten days further time and no more is allowed for filing rejoinder affidavit.

List thereafter.

Order Date :- 2.4.2013

R.U.

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