Anoop Pandey vs State Of U.P. & Another
2013 Latest Caselaw 190 ALL

Citation : 2013 Latest Caselaw 190 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Anoop Pandey vs State Of U.P. & Another on 2 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 2960 of 2010
 

 
Petitioner :- Anoop Pandey
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ali Hasan,O.P. Maurya
 
Respondent Counsel :- Govt. Advocate,V.K.Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the revisionist to press this revision.

A bare perusal of the order dated 2.8.2010 shows that it be connected with criminal revision no.5412 of 2009.

Office to comply the aforesaid order.

List in the next cause list.

Order Date :- 2.4.2013

Monika

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