Zulfikar Alias Bittu vs State Of. U.P.
2013 Latest Caselaw 189 ALL

Citation : 2013 Latest Caselaw 189 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Zulfikar Alias Bittu vs State Of. U.P. on 2 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9907 of 2012
 

 
Petitioner :- Zulfikar Alias Bittu
 
Respondent :- State Of. U.P.
 
Petitioner Counsel :- Shailendra Shanker Mishra,Sudhanshu Srivastva
 
Respondent Counsel :- Govt. Advocate,Umesh Vats
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant, list this matter in the next cause list.

Order Date :- 2.4.2013

Monika

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