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Mukku Singh @ Mukesh Singh vs The State Of U.P And Anr.
2013 Latest Caselaw 188 ALL

Citation : 2013 Latest Caselaw 188 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Mukku Singh @ Mukesh Singh vs The State Of U.P And Anr. on 2 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 74 of 2013
 

 
Petitioner :- Mukku Singh @ Mukesh Singh
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Rama Kant Jayswal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner states that he does not want to press this petition.

Accordingly, this petition is disposed of as not pressed, on the statement of the learned counsel for the petitioner.

Order Date :- 2.4.2013

A.Nigam

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Mukku Singh @ Mukesh Singh vs The State Of U.P And Anr.
2013 Latest Caselaw 188 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Mukku Singh @ Mukesh Singh vs The State Of U.P And Anr.2013 Latest Caselaw 188 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Mukku Singh @ Mukesh Singh vs The State Of U.P And Anr.
2013 Latest Caselaw 188 ALL