Rajesh Kumar vs State Of U.P. & Others
2013 Latest Caselaw 185 ALL

Citation : 2013 Latest Caselaw 185 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Rajesh Kumar vs State Of U.P. & Others on 2 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54751 of 2012
 

 
Petitioner :- Rajesh Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ram Surat Saroj
 
Respondent Counsel :- C.S.C.,V.K. Yadav
 

 
Hon'ble Rajes Kumar,J.

Despite the time being granted, reply has not been filed by the learned Standing Counsel. Learned Standing Counsel prays for and is granted two weeks and no more to file reply.

Since I am sitting in a different jurisdiction, the case is released.

List in week commencing 22.4.2013 before the appropriate Bench.

Order Date :- 2.4.2013

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