The Principal King Georg'S ... vs Surendra Kumar Pandey & Another
2013 Latest Caselaw 184 ALL

Citation : 2013 Latest Caselaw 184 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

The Principal King Georg'S ... vs Surendra Kumar Pandey & Another on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5866 of 1996
 

 
Petitioner :- The Principal King Georg'S Medical College & Anoth
 
Respondent :- Surendra Kumar Pandey & Another
 
Petitioner Counsel :- Vikas Singh,I.B.Singh,Krishna Chandra
 
Respondent Counsel :- C.S.C.,G S Sikarwar,Suresh Chandra Misra
 

 
Hon'ble Pankaj Mithal,J.

On the request of learned counsel for the petitioners who is not prepared today, put up day after tomorrow ie. 4.4.2013.

Order Date :- 2.4.2013

SKS

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