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Anil Kumar vs State Of U.P. & Others
2013 Latest Caselaw 183 ALL

Citation : 2013 Latest Caselaw 183 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
Anil Kumar vs State Of U.P. & Others on 2 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5590 of 1996
 

 
Petitioner :- Anil Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.P. Singh,Sushil Kumar
 
Respondent Counsel :- C.S.C.,Dr. G.P. Tripathi
 

 
Hon'ble Pankaj Mithal,J.

The petition is pending since 1996. Necessary affidavits between the parties have been exchanged and the petition can be heard finally.

In view of the above, I direct the office to list the petition for final disposal and all applications for interim orders pending stand disposed of.

Order Date :- 2.4.2013

SKS

 

 

 
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