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Jagatram vs Senior Divisional Manager Life ...
2013 Latest Caselaw 181 ALL

Citation : 2013 Latest Caselaw 181 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
Jagatram vs Senior Divisional Manager Life ... on 2 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2186 of 2000
 

 
Petitioner :- Jagatram
 
Respondent :- Senior Divisional Manager Life Insurance Corpn.Of India
 
Petitioner Counsel :- Abdul Mannan,Anand K Sinha
 
Respondent Counsel :- P.K.Khare,C S C
 

 
Hon'ble Pankaj Mithal,J.

As prayed, three weeks and no more time is allowed for filing rejoinder affidavit.

List thereafter.

Order Date :- 2.4.2013

SKS

 

 

 
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