Kumari Belmati vs District Basic Education ...
2013 Latest Caselaw 177 ALL

Citation : 2013 Latest Caselaw 177 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Kumari Belmati vs District Basic Education ... on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 747 of 2008
 

 
Petitioner :- Kumari Belmati
 
Respondent :- District Basic Education Officer, Sultanpur & 2 Ors.
 
Petitioner Counsel :- Aditya Mishra,Pt S Chandra
 
Respondent Counsel :- Jogendra Nath Verma,R.S. Pandey,Vinay Misra
 

 
Hon'ble Pankaj Mithal,J.

Learned standing counsel informs that the District Basic Education Officer, Sultanpur is represented by shri J.V.S. Rathore. His name is not printed in the cause list.

Let the matter be listed again showing his name as counsel for the respondent no.1.

Learned counsel for the petitioner is permitted to take steps to serve respondent nos. 2 and 3 as provide vide order dated 18.2.2008 within a period of one week from today.

Order Date :- 2.4.2013

R.U.

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