U.I.I. Co. vs J.P. Singh
2013 Latest Caselaw 175 ALL

Citation : 2013 Latest Caselaw 175 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

U.I.I. Co. vs J.P. Singh on 2 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 786 of 1991
 

 
Petitioner :- U.I.I. Co.
 
Respondent :- J.P. Singh
 
Petitioner Counsel :- Vineet Saran,A.B. Saran
 
Respondent Counsel :- K.K. Singh
 

 
Hon'ble Rajes Kumar,J.

It is informed that one of the counsels for the appellant has been elevated to the Bench and another is dead.

Office is directed to issue notice to the appellant to engage another counsel.

Order Date :- 2.4.2013

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