Nar Singh S/O Shiv Bux Singh vs State Of U.P. Thru Secy. Basic ...
2013 Latest Caselaw 174 ALL

Citation : 2013 Latest Caselaw 174 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Nar Singh S/O Shiv Bux Singh vs State Of U.P. Thru Secy. Basic ... on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2238 of 2009
 

 
Petitioner :- Nar Singh S/O Shiv Bux Singh
 
Respondent :- State Of U.P. Thru Secy. Basic Education & Others
 
Petitioner Counsel :- Vishal Singh
 
Respondent Counsel :- C.S.C.,Deepak Srivastava,Jyotinjay Verma,M.S. Yadav
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the petitioner.

Order Date :- 2.4.2013

R.U.

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