M/S N.I.C. Ltd. vs Rajesh Kumar And Others
2013 Latest Caselaw 173 ALL

Citation : 2013 Latest Caselaw 173 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

M/S N.I.C. Ltd. vs Rajesh Kumar And Others on 2 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1039 of 1991
 

 
Petitioner :- M/S N.I.C. Ltd.
 
Respondent :- Rajesh Kumar And Others
 
Petitioner Counsel :- K.S. Amist
 

 
Hon'ble Rajes Kumar,J.

List in the next cause along with the records of F.A.F.O. Nos. 1050 of 1991, 1051 of 1991 and 1052 of 1991.

Order Date :- 2.4.2013

Download the LatestLaws.com Mobile App