M/S Ved Prakash Gupta vs State Of U.P.& Another
2013 Latest Caselaw 171 ALL

Citation : 2013 Latest Caselaw 171 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

M/S Ved Prakash Gupta vs State Of U.P.& Another on 2 April, 2013

Bench: Prakash Krishna, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 796 of 1993
 

 
Petitioner :- M/S Ved Prakash Gupta
 
Respondent :- State Of U.P.& Another
 
Petitioner Counsel :- Indra Pal Singh Rajpat,Rajesh Kumar,Ram Kishor Gupta
 
Respondent Counsel :- S.C.
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Ram Surat Ram (Maurya),J.

Allowed.

For order, see our order of date passed on Writ Petition (Tax) No. 799 of 1993.

(Ram Surat Ram (Maurya),J) (Prakash Krishna,J)

Order Date :- 2.4.2013

MK/

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