Khaliullah vs State Of U.P.
2013 Latest Caselaw 169 ALL

Citation : 2013 Latest Caselaw 169 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Khaliullah vs State Of U.P. on 2 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL APPEAL No. - 467 of 2013
 

 
Petitioner :- Khaliullah
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.P. Mishra Ii,Rakesh Kumar Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Appeal is admitted.

Requisition the lower court record.

List this case for hearing on bail on 15.5.2013.

Order Date :- 2.4.2013

A.Nigam

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