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M/S U.P. State Road Transport ... vs Jyoti Singh And Others
2013 Latest Caselaw 168 ALL

Citation : 2013 Latest Caselaw 168 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
M/S U.P. State Road Transport ... vs Jyoti Singh And Others on 2 April, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 56844 of 2009
 

 
Petitioner :- M/S U.P. State Road Transport Corp. Ltd. And Others
 
Respondent :- Jyoti Singh And Others
 
Petitioner Counsel :- Amit Manohar,R.K.Mishra
 
Respondent Counsel :- C.S.C.,R.K.Singh,Ranjeet Kumar Mishra,V.P.Mishra,Vivek Mishra
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Learned counsel for the  respondents submits that a  counter affidavit    has been filed on 23.5.2010 to which  a rejoinder affidavit was field on 18.3.2013.  Both the affidavits  are not on record.

Office is directed  to  trace out the same and place it on record.

List in the next cause list.

Interim order, granted earlier, shall continue to remain in operation  till the  next date of listing.

Order Date :- 2.4.2013

P.P.

 

 

 
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