Suresh Chandra Mishra vs State Of U.P. And Others
2013 Latest Caselaw 166 ALL

Citation : 2013 Latest Caselaw 166 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Suresh Chandra Mishra vs State Of U.P. And Others on 2 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 2419 of 2013
 

 
Petitioner :- Suresh Chandra Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ajay Kumar Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

An affidavit of service (wrongly termed as supplementary affidavit) has been filed in the Court by the learned counsel for the petitioner. The same be taken on record.

List in the next cause list.

Office is to submit a report as to whether any counsel has put in appearance on behalf of respondent no. 4.

Order Date :- 2.4.2013

P.P.

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