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Sanjay Kumar vs State Of U.P. And Others
2013 Latest Caselaw 164 ALL

Citation : 2013 Latest Caselaw 164 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
Sanjay Kumar vs State Of U.P. And Others on 2 April, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 7706 of 2006
 

 
Petitioner :- Sanjay Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.N. Tripathi,Kirtika Singh,Prashant Pandey,Vijay Sinha
 
Respondent Counsel :- C.S.C.,A. Pandey,R.B.Pradhan,Ramanand Pandey
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri Kirtika Singh, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 2.4.2013

P.P.

 

 

 
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