Tej Narayan Verma vs Upper Labour Commissioner Alld. ...
2013 Latest Caselaw 163 ALL

Citation : 2013 Latest Caselaw 163 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Tej Narayan Verma vs Upper Labour Commissioner Alld. ... on 2 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 17100 of 2012
 

 
Petitioner :- Tej Narayan Verma
 
Respondent :- Upper Labour Commissioner Alld. And Anr.
 
Petitioner Counsel :- Dr. Rajesh Kr. Srivastav
 
Respondent Counsel :- C.S.C.,S.K.Mishra,Vivek Saran
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Learned counsel for the petitioner filed a supplementary affidavit in the Court. The same be taken on record.

List in the next cause list.

Order Date :- 2.4.2013

P.P.

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