Ajmer Singh vs State Of U.P.Through Secy ...
2013 Latest Caselaw 157 ALL

Citation : 2013 Latest Caselaw 157 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Ajmer Singh vs State Of U.P.Through Secy ... on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5470 of 2004
 

 
Petitioner :- Ajmer Singh
 
Respondent :- State Of U.P.Through Secy Secondery Education And 6 Ors
 
Petitioner Counsel :- Ramesh Pandey,Piyush Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Sri Piyush Kumar Singh, learned counsel for the petitioner.

Order Date :- 2.4.2013

SKS

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