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Virendra P Tiwari (Objection ... vs U P Upobhokta Sahkari Sangh Ltd ...
2013 Latest Caselaw 154 ALL

Citation : 2013 Latest Caselaw 154 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
Virendra P Tiwari (Objection ... vs U P Upobhokta Sahkari Sangh Ltd ... on 2 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 533 of 2009
 

 
Petitioner :- Virendra P Tiwari (Objection Filed)
 
Respondent :- U P Upobhokta Sahkari Sangh Ltd Thr. Ist M D Upbhokta
 
Petitioner Counsel :- R C Tiwari
 
Respondent Counsel :- A K Sharma,Satya Prakash Srivastava
 

 
Hon'ble Pankaj Mithal,J.

Counter affidavit filed on behalf of respondents no. 1 and 4 is taken on record.

Application No. Nil of 2013 stands allowed.

Learned counsel for the petitioner may file rejoinder affidavit to the above affidavit within two weeks.

List thereafter.

Order Date :- 2.4.2013

SKS

 

 

 
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