Hanuman Prasad vs State Of U.P.
2013 Latest Caselaw 1531 ALL

Citation : 2013 Latest Caselaw 1531 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Hanuman Prasad vs State Of U.P. on 30 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 249 of 1998
 

 
Petitioner :- Hanuman Prasad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- B.D.Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for the petitioner.

Registry is directed to send a list of counsel, who are practising on the criminal side and have been empaneled in Legal Aid/Amicus Curiae list.

List on 13.5.2013.

Order Date :- 30.4.2013

A.Nigam

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