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Arif vs State Of U.P.
2013 Latest Caselaw 1529 ALL

Citation : 2013 Latest Caselaw 1529 ALL
Judgement Date : 30 April, 2013

Allahabad High Court
Arif vs State Of U.P. on 30 April, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27557 of 2012
 

 
Petitioner :- Arif
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Tripurari Pal,Tripurari Lal
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Counter affidavit filed today by learned A.G.A. is taken on record. 

Learned counsel for the revisionist is present.

List this matter in the next cause list.

Order Date :- 30.4.2013

Monika

 

 

 
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