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National Insurance Co. Ltd. vs Vinod Kumar And Anr.
2013 Latest Caselaw 152 ALL

Citation : 2013 Latest Caselaw 152 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
National Insurance Co. Ltd. vs Vinod Kumar And Anr. on 2 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 434 of 2013
 

 
Petitioner :- National Insurance Co. Ltd.
 
Respondent :- Vinod Kumar And Anr.
 
Petitioner Counsel :- Amit Manohar
 

 
Hon'ble Rajes Kumar,J.

Certificate of deposit filed today along with supplementary affidavit.

Office is directed to give report and in case if there is no deficiency regular number be provided.

Put up day after tomorrow as fresh.

Order Date :- 2.4.2013

OP

 

 

 
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