Hari Vansh Dhar vs Dhanush Dhar & Another
2013 Latest Caselaw 1515 ALL

Citation : 2013 Latest Caselaw 1515 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Hari Vansh Dhar vs Dhanush Dhar & Another on 30 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 816 of 1998
 

 
Petitioner :- Hari Vansh Dhar
 
Respondent :- Dhanush Dhar & Another
 
Petitioner Counsel :- A.K.Srivastava
 
Respondent Counsel :- S.N. Singh,R.N. Singh,S N Srivastava,Z.A. Siddiqui
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri A.K. Srivastava, learned counsel for the appellant.

List in the next cause list.

Order Date :- 30.4.2013

P.P.

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