Puttu Lal And Others vs State Of U.P. And Another
2013 Latest Caselaw 1502 ALL

Citation : 2013 Latest Caselaw 1502 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Puttu Lal And Others vs State Of U.P. And Another on 30 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1990 of 2010
 

 
Petitioner :- Puttu Lal And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- L.P. Shukla-Ii
 
Respondent Counsel :- Govt. Advocate,Khaleep Ahmad Khan
 

 
Hon'ble Ajai Lamba,J.

In view of illness slip filed on behalf of learned counsel for the petitioner, this case is adjourned.

List again.

Order Date :- 30.4.2013

A.Nigam

Download the LatestLaws.com Mobile App