Shyam Singh vs State Of U.P.
2013 Latest Caselaw 1500 ALL

Citation : 2013 Latest Caselaw 1500 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Shyam Singh vs State Of U.P. on 30 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27468 of 2012
 

 
Petitioner :- Shyam Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Amit Kumar Srivastava,V.P.Srivastava
 
Respondent Counsel :- Govt.Advocate,Anil Srivastava
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

Learned A.G.A. prays for one more time to comply the previous order of this court.

Learned A.G.A. to comply the previous order of this court by the next date fixed in the matter.

List this matter on 13.5.2013.

Order Date :- 30.4.2013

Monika

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