Shiv Bihari vs State Of U.P.
2013 Latest Caselaw 150 ALL

Citation : 2013 Latest Caselaw 150 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Shiv Bihari vs State Of U.P. on 2 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL APPEAL No. - 464 of 2013
 

 
Petitioner :- Shiv Bihari
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rakesh Kumar Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Appeal is admitted.

Requisition the lower court record.

List this case after one month for hearing on bail.

Order Date :- 2.4.2013

A.Nigam

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