Sabhai vs Raja Ram & Others
2013 Latest Caselaw 1475 ALL

Citation : 2013 Latest Caselaw 1475 ALL
Judgement Date : 29 April, 2013

Allahabad High Court

Sabhai vs Raja Ram & Others on 29 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 1229 of 1997
 

 
Petitioner :- Sabhai
 
Respondent :- Raja Ram & Others
 
Petitioner Counsel :- I.D.Misra
 
Respondent Counsel :- B.C. Tripathi,R.C. Singh,Raj Kishor Mishra
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by Sri Raj Kishor Mishra, learned counsel for the respondent, list in the next cause list.

Order Date :- 29.4.2013

P.P.

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