Gopal vs State Of U.P. & Others
2013 Latest Caselaw 1472 ALL

Citation : 2013 Latest Caselaw 1472 ALL
Judgement Date : 29 April, 2013

Allahabad High Court

Gopal vs State Of U.P. & Others on 29 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 743 of 2008
 

 
Petitioner :- Gopal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vivek Kumar Singh,Ajay Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present and submits that one Government Appeal no. 2409 of 2008 is pending against the same judgment.

Office to put up this revision along with the Government Appeal No. 2409 of 2008 in the next cause list.

List this matter in the next cause list.

Order Date :- 29.4.2013

Monika

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