Ram Karan And Another vs Uma Shanker And Another
2013 Latest Caselaw 1471 ALL

Citation : 2013 Latest Caselaw 1471 ALL
Judgement Date : 29 April, 2013

Allahabad High Court

Ram Karan And Another vs Uma Shanker And Another on 29 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 955 of 1996
 

 
Petitioner :- Ram Karan And Another
 
Respondent :- Uma Shanker And Another
 
Petitioner Counsel :- N. Lal,C.P. Dwivedi,S.P.Srivastava
 
Respondent Counsel :- Dinesh Kumar Pandey,H.S.N. Tripathi,P.S. Tripathi
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri S.P. Srivastava, learned counsel for the appellants.

List in the next cause list.

Order Date :- 29.4.2013

P.P.

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