Sant Ram Singh Verma vs State Of U.P.
2013 Latest Caselaw 1467 ALL

Citation : 2013 Latest Caselaw 1467 ALL
Judgement Date : 29 April, 2013

Allahabad High Court

Sant Ram Singh Verma vs State Of U.P. on 29 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 388 of 2001
 

 
Petitioner :- Sant Ram Singh Verma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Virendra Kumar Shukla
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Order dated 28.1.2013 has not been complied with.

List on 27.5.2013.

Let custody certificate of the petitioner be produced.

Order Date :- 29.4.2013

A.Nigam

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