Vikram Singh vs Khyali Singh & Others
2013 Latest Caselaw 1463 ALL

Citation : 2013 Latest Caselaw 1463 ALL
Judgement Date : 29 April, 2013

Allahabad High Court

Vikram Singh vs Khyali Singh & Others on 29 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 586 of 1998
 

 
Petitioner :- Vikram Singh
 
Respondent :- Khyali Singh & Others
 
Petitioner Counsel :- Ram Ji Srivastava,A.S.Srivastava,Arun Srivastava
 
Respondent Counsel :- K.D Tiwari,Arvind Srivastava,Ashok Kumar Jaiswal,Siddharth Jaiswal
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri Arun Srivastava, learned counsel for the appellant.

List in the next cause list.

Order Date :- 29.4.2013

P.P.

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