Maninder Pal Singh vs The State Of U.P And Anr.
2013 Latest Caselaw 146 ALL

Citation : 2013 Latest Caselaw 146 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Maninder Pal Singh vs The State Of U.P And Anr. on 2 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 13 of 2013
 

 
Petitioner :- Maninder Pal Singh
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Sushil Kumar,Akshat Srivastava,Sunil Kumar
 
Respondent Counsel :- Govt. Advocate,Sudhir Pande
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.30622 of 2013)

List this case in three weeks.

The application is accordingly disposed of.

Order Date :- 2.4.2013

A.Nigam

Download the LatestLaws.com Mobile App