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M/S Gopal Dal Mills vs State Of U.P.
2013 Latest Caselaw 145 ALL

Citation : 2013 Latest Caselaw 145 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
M/S Gopal Dal Mills vs State Of U.P. on 2 April, 2013
Bench: Prakash Krishna, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 801 of 1993
 

 
Petitioner :- M/S Gopal Dal Mills
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajesh Kumar,Rishi Raj Kapoor
 
Respondent Counsel :- Sc
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Ram Surat Ram (Maurya),J.

Allowed.

For order, see our order of date passed on Writ Petition (Tax) No. 799 of 1993.

(Ram Surat Ram (Maurya),J)         (Prakash Krishna,J)

Order Date :- 2.4.2013

MK/

 

 

 
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