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Rama Shanker And Others vs Tyag Murti Shri Atma Ram Govind And ...
2013 Latest Caselaw 1444 ALL

Citation : 2013 Latest Caselaw 1444 ALL
Judgement Date : 26 April, 2013

Allahabad High Court
Rama Shanker And Others vs Tyag Murti Shri Atma Ram Govind And ... on 26 April, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 1001 of 1992
 

 
Petitioner :- Rama Shanker And Others
 
Respondent :- Tyag Murti Shri Atma Ram Govind And Others
 
Petitioner Counsel :- Prakash Gupta
 
Respondent Counsel :- Apurva Hajela
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Stay  vacation application has been filed on behalf of the respondents. It  shall be  heard  at the time of disposal of  the appeal.

This is an admitted appeal.  Appeal be listed for  final hearing/disposal in due course.

Order Date :- 26.4.2013

P.P.

 

 

 
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