Munsi Lal (Third Bail) vs State Of U.P.
2013 Latest Caselaw 1435 ALL

Citation : 2013 Latest Caselaw 1435 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Munsi Lal (Third Bail) vs State Of U.P. on 26 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1173 of 2013
 

 
Petitioner :- Munsi Lal (Third Bail)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ku.Mithlesh Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Counsel for the petitioner prays for time to inform this court as regards the exact stage of trial.

List after two weeks.

Order Date :- 26.4.2013

A.Nigam

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