U.P.S.R.T.C. vs Smt. Renu And Others
2013 Latest Caselaw 1430 ALL

Citation : 2013 Latest Caselaw 1430 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

U.P.S.R.T.C. vs Smt. Renu And Others on 26 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1234 of 2012
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Smt. Renu And Others
 
Petitioner Counsel :- Ramanuj Pandey
 

 
Hon'ble Rajes Kumar,J.

List after four weeks. Office is directed to give fresh report about the service on respondents.

List in week commencing 27.5.2013.

Order Date :- 26.4.2013

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