Citation : 2013 Latest Caselaw 143 ALL
Judgement Date : 2 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 46863 of 2009 Petitioner :- State Of U.P. & Another Respondent :- Sri Ramesh Singh & Another Petitioner Counsel :- S.S. Sharma Respondent Counsel :- Sc,J.S. Pandey Hon'ble Mrs. Sunita Agarwal,J.
Learned Standing Counsel prays for and is allowed three weeks' time to file reply to the second supplementary counter affidavit dated 14.1.2013 filed by the respondent No.1.
List on 24.4.2013.
Interim order, granted earlier, shall continue to remain in operation till the next date fixed.
Order Date :- 2.4.2013
P.P.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!