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M/S Kanpur Dugdh Utpadak Sahakari ... vs Addl. Labour Commissioner And ...
2013 Latest Caselaw 142 ALL

Citation : 2013 Latest Caselaw 142 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
M/S Kanpur Dugdh Utpadak Sahakari ... vs Addl. Labour Commissioner And ... on 2 April, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 26738 of 2012
 

 
Petitioner :- M/S Kanpur Dugdh Utpadak Sahakari Sangh Ltd.
 
Respondent :- Addl. Labour Commissioner And Others
 
Petitioner Counsel :- G.D. Mishra
 
Respondent Counsel :- C.S.C.,Kaushalendra Nath Singh,R.K. Prajapati
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of  Sri R.K. Prajapati, learned counsel for the respondents.

List in the next cause list.

Interim order, granted earlier, shall continue to remain in operation till the next date of listing.

Order Date :- 2.4.2013

P.P.

 

 

 
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