Shanti Prakash vs District Inspector Of Schools
2013 Latest Caselaw 1404 ALL

Citation : 2013 Latest Caselaw 1404 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Shanti Prakash vs District Inspector Of Schools on 26 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1799 of 1999
 

 
Petitioner :- Shanti Prakash
 
Respondent :- District Inspector Of Schools
 
Petitioner Counsel :- S.S.Chauhan,R.B.S.Rathore,Ramesh Srivastava
 
Respondent Counsel :- C.S.C.,M S Rathaur,Rakesh Kumar,S.B Pandey,Virendra Mishra
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Sri Ramesh Srivastava, Advocate.

Order Date :- 26.4.2013

SKS

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