State Of U.P. & Another vs Sri Naresh Singh & Another
2013 Latest Caselaw 140 ALL

Citation : 2013 Latest Caselaw 140 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

State Of U.P. & Another vs Sri Naresh Singh & Another on 2 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 46860 of 2009
 

 
Petitioner :- State Of U.P. & Another
 
Respondent :- Sri Naresh Singh & Another
 
Petitioner Counsel :- M.C. Chaturvedi
 
Respondent Counsel :- Sc,J.S. Pandey
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Learned Standing Counsel prays for and is allowed three weeks' time to file reply to the second supplementary counter affidavit dated 14.1.2013 filed by the respondent No.1.

List on 24.4.2013.

Interim order, granted earlier, shall continue to remain in operation till the next date fixed.

Order Date :- 2.4.2013

P.P.

Download the LatestLaws.com Mobile App