Indar Alias Indal vs State Of U.P.
2013 Latest Caselaw 1397 ALL

Citation : 2013 Latest Caselaw 1397 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Indar Alias Indal vs State Of U.P. on 26 April, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5684 of 2011
 

 
Petitioner :- Indar Alias Indal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mohit Singh,Bharat Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

The appeal is mentioned to be taken in the cause list but when it was called out in the revised call, no body appeared to press the bail prayer of appellant. Since it is happening for the first time, passed over for the day.

Order Date :- 26.4.2013

Priyanka

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