Paras Nath And Another. (U/S-407) vs State Of U.P.& Another.
2013 Latest Caselaw 1396 ALL

Citation : 2013 Latest Caselaw 1396 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Paras Nath And Another. (U/S-407) vs State Of U.P.& Another. on 26 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 366 of 2005
 

 
Petitioner :- Paras Nath And Another. (U/S-407)
 
Respondent :- State Of U.P.& Another.
 
Petitioner Counsel :- Sampurnanand
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

The application has been filed under Section 407 Cr.P.C. praying for transfer of Complaint Case No.7802 of 2003 pending in the Sessions Division, Bahraich, to another Sessions Judge surrounding Lucknow.

This application was filed for February, 2005.

None has put in appearance for the applicant.

On account of efflux of time, this matter appears to have become infructuous. This petition is disposed of accordingly.

Order Date :- 26.4.2013

A.Nigam

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