Smt. Vijai Kumari vs State Of U.P.
2013 Latest Caselaw 1392 ALL

Citation : 2013 Latest Caselaw 1392 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Smt. Vijai Kumari vs State Of U.P. on 26 April, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2074 of 1993
 

 
Petitioner :- Smt. Vijai Kumari
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Y.D. Sharma,P.K.Singh
 
Respondent Counsel :- A.G.A.
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Put up on 3.5.2013.

Learned counsel for the appellant is directed to ensure that son of the appellant will appear before us on next date.

Order Date :- 26.4.2013

Priyanka

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